JUDGEMENT
Sunil Ambwani, J. -
(1.) Heard Ms. Anuradha Sundram for petitioner and Sri Sameer Sharma for U. P. State Road Transport Corporation.
(2.) The petitioner has prayed for quashing the order dated 31.5.2003 passed by Assistant Regional Manager, U. P. State Road Transport Corporation, Allahabad removing him from service, and the order dated 11.7.2003 passed by Regional Manager of the Corporation by which the appeal was dismissed, to reinstate petitioner in service as Conductor, and to pay him salary.
(3.) Brief facts giving rise to this petition are stated as follows.;
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