AKHLAQ AHMAD Vs. DISTRICT JUDGE
LAWS(ALL)-2004-5-95
HIGH COURT OF ALLAHABAD
Decided on
May 24,2004
AKHLAQ AHMAD
Appellant
VERSUS
DISTRICT JUDGE
Respondents
JUDGEMENT
S.P.Srivastava, J. -
(1.) Heard the learned counsel for the appellant.
(2.) The learned counsel representing the respondents has also been heard.
(3.) Perused the record.;
(2.) The learned counsel representing the respondents has also been heard.
(3.) Perused the record.;
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