JUDGEMENT
M.Katju, J. -
(1.) This writ petition has been filed for a writ of certiorari for quashing the impugned order dated 6-10-2003 passed by the Director, Higher Education vide Annexure 6 to the writ petition. The petitioner has also prayed for a writ of mandamus directing the respondents to pay U.G.C. pay scale to the petitioner as provided in the G.O. dated 29-2-1996 and 28-12-1998 with arrears and interest.
(2.) We have heard the learned Counsel for the parties and have perused the record.
(3.) The petitioner was selected for the post of Librarian in Samta Post Graduate College, Ghazipur which is affiliated to Purvanchal University in the pay scale of Rs. 2000-3200 and the Director, Higher Education by order dated 5-3-1990 approved the appointment vide Annexure 1 to the writ petition. Thereafter the appointment letter dated 13-3-1990 was issued by the College to the petitioner vide Annexure 2 to the writ petition. The petitioner has been functioning thereafter as Librarian in the College.;
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