JUDGEMENT
M.Katju, J. -
(1.) This writ petition has been filed challenging the notice under Section 148 of the IT Act dt. 14th Nov., 2002 Annex. 6 to the writ petition.
(2.) Heard learned counsel for the parties.
(3.) The petitioner is a HUF and Brij Mohan Agarwal is the Karta of the family. The relevant asst. yr. 2001-02.;
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