C O M J T GIRLS DEGREE COLLEGE Vs. SSTATE OF U P
LAWS(ALL)-2004-4-100
HIGH COURT OF ALLAHABAD
Decided on April 23,2004

COMMITTEE OF MANAGEMENT, JAGAT TARAN GIRLS DEGREE COLLEGE, ALLAHABAD Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

M.KATJU, J. - (1.) Heard Shri R. P. Tripathi learned counsel for the petitioner and Shri Bijendra Singh learned Additional Chief Standing Counsel for the respondents.
(2.) Since there is no factual controversy in this case, we are disposing off this case without calling for any counter affidavit.
(3.) The petitioner is the Committee of Management, Jagat Taran Girls Degree College, Allahabad, which is a reputed Institution in Allahabad, imparting education to the girls in Allahabad.;


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