S.N.Srivastava, J. - (1.) This writ petition is directed against the order dated 24.3.2004 passed by Additional District Judge/Special Judge (E.C. Act) Pilibhit, rejecting application Nos. Kha-54/2 and 3 accepting the objection Ga-63 of other side.
(2.) Brief facts are that Om Giri filed an application for substitution claiming himself to be the legal representative of Arjun Singh alias Arjun Giri. Trial court before whom suit is pending rejected the application for substitution in place of Arjun Giri plaintiff. This order is impugned in the present writ petition.
(3.) Heard learned counsel for the petitioner.;