JUDGEMENT
M.Katju and Poonam Srivastava, JJ. -
(1.) Heard learned Counsel for the parties.
(2.) The petitioner is the Committee of Management of A.S. Post Graduate College, Mawana, District Meerut. It is affiliated to Chaudhary Charan Singh University. (Meerut University, Meerut).
(3.) The respondent No. 4 Dr. Poonam Rani was appointed as ad-hoc Lecturer in Commerce by resolution of the Committee of Management dated 28.10.1988 and Vice-Chancellor granted approval to the appointment of the respondent No. 4 as temporary Lecturer in Commerce vide Annexures-1 and 1-A. She was initially appointed for a period of three months vide letter dated 28.10.1988 which is Annexures-2 and 2-A to the writ petition. Thereafter by resolution of the Committee of Management the appointment was extended upto 31.3.1989 vide Annexures-3 and 3-A. Subsequently the respondent No. 4 filed a Writ Petition No. 1706 of 1989 in which an order was passed directing that she will be continued in service till a regularly selected candidate by the Commission is available. This order was subsequently vacated on 27.2.1990. Thereafter the respondent No. 4 filed Civil Misc. Writ Petition No. 31005 of 1992, challenging the order dated 23.6.1992, which was finally allowed a copy of which is Annexure-4 to the writ petition).;
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