HEERA SINGH ALIAS RAM CHANDRA SINGH Vs. STATE OF U.P.
LAWS(ALL)-2004-2-303
HIGH COURT OF ALLAHABAD
Decided on February 20,2004

Heera Singh Alias Ram Chandra Singh Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

C.P.Mishra, J. - (1.) Heard learned Counsel for the applicant, Shri Raghavendra Dwivedi and C.P. Garg, learned Counsel for the complainant and learned A.G.A.
(2.) The accused-applicant Heera Singh alias Ram Chandra Singh is involved in the offence under sections 147, 148, 149, 302 and 120-B, IPC in Crime Case No. 164 of 2003, P.S. Baberu, District Banda.
(3.) Counter and rejoinder affidavits have been exchanged.;


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