B.S.Chauhan, J. - (1.) Delay condoned.
(2.) Heard Shri Udai Karan Saxena, learned counsel for the petitioner-appellant and Shri H.R. Mishra, learned counsel for respondents.
(3.) This special appeal has been preferred against the judgment and order dated 19.1.2004 of the learned Single Judge dismissing the writ petition of the petitioner-appellant for regularisation.;