M. Katju, A.C.J. and Umeshwar Pandey, J. - (1.) Heard Sri R.K.S. Chauhan, learned Counsel for the petitioners, learned Standing Counsel for the respondent Nos. 1 and 2 and Sri C.K. Parikh for respondent Nos. 3 and 4.
(2.) Issue notice to respondent No. 5 returnable at an early date.
(3.) We have also requested Sri S.P. Singh, learned Counsel, to assist us as Amicus Curiae in this case.;