JUDGEMENT
Arun Tandon, J. -
(1.) Heard Sri K.C. Shukla on behalf of the petitioner Sri Saurabh Srivastava and I. K. Mishra,
holding brief of Sri K. K. Tripathi on behalf of the respondents.
(2.) This writ petition has been filed by the Committee of Management Sri Kidwai Junior High
School, Kidwai Nagar, Kanpur through its alleged Manager Sri Uma Kant Pandey against an
order passed by the Prescribed Authority under Section 25 (1) of the Societies Registration Act,
namely the S.D.M., Kanpur Nagar dated 18th May, 1999.
(3.) I have heard counsel for the parties and have gone through the records of the writ petition.;
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