HARI HAR NARAYAN LAL Vs. PRESIDING OFFICER PEETHASIN ADHIKARI LABOUR COURT
LAWS(ALL)-2004-5-195
HIGH COURT OF ALLAHABAD
Decided on May 11,2004

HARI HAR NARAYAN LAL Appellant
VERSUS
PRESIDING OFFICER (PEETHASIN ADHIKARI), LABOUR COURT Respondents

JUDGEMENT

Arun Tandon, J. - (1.) Heard Sri Ashok Bhatnagar on behalf of the petitioner and Sri Sameer Sharma on behalf of the respondent Corporation as well as standing counsel on behalf of the respondent No. 1.
(2.) This writ petition has been filed by Sri H. Lai, who was working as Conductor in the employment of U. P. State Road Transport Corporation at the relevant time.
(3.) By means of an order dated 23rd May, 1975 the name of the petitioner was scored out from the list of waiting candidates and as a consequent thereto the petitioner was refused to work w.e.f. 25th May, 1975.;


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