JUDGEMENT
Arun Tandon, J. -
(1.) Heard Sri Indra Raj Singh on behalf of the petitioner, learned Standing Counsel on behalf of
respondent Nos. 1, 2 and 3, Sri L.K. Dwivedi on behalf of respondent No. 4,
(2.) Sri Lal Bahadur Shastri Junior High School, Milkipur, P.O. Mutkallipur, District Azamgarh is
a society duly registered under the Societies Registration Act. The said society has established an
Intermediate College in the name and style of Sri Lal Bahadur Shastri Intermediate College,
Milkipur, P.O. Mutkallipur, District Azamgarh.
(3.) Last elections of the office bearers of the society are said to have taken place on 10th January,
1998. In the said elections one Sri Jagat Pal was elected as Manager and petitioner No. 2 namely
Daya Ram Singh claims to have been elected as Deputy Manager. Sri Jagat Pal Singh expired on
3rd February, 1998 and according to petitioner in the resultant vacancy he was elected as
Manager for the remaining term on 18th February, 1998. The respondent No. 4, on the contrary,
set up independent elections dated 6th May, 1999 in which he claimed that Sri Raj Bahadur
Singh was elected as the Manager.;
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