Arun Tandon, J. - (1.) This petition is being taken today with the consent of the parties for final hearing.
(2.) The Committee of Management Meerut Collegiate Association, Meerut through its Manager has filed the present writ petition against the award of the labour court dated 28th September, 1985 passed in Adjudication Case No. 1985 as also against the recovery proceedings initiated against the petitioner in pursuance of the aforesaid award, being recovery certificate dated 15th September, 1989 and demand notice dated 18th December, 1989.
(3.) Heard Sri P.K. Jain, appearing on behalf of the petitioner and Sri Vivek Chaudhary appearing on behalf of the respondent No. 5 and learned standing counsel appearing on behalf of respondent Nos. 1 to 4.;