Arun Tandon, J. - (1.) Learned counsel for the petitioner is permitted to implead Sri Parvindar as respondent No. 4 during the course of the day.
(2.) Heard Sri P.R. Ganguly, learned counsel for the petitioners, Sri Nitin Sharma, learned counsel for the respondent No. 4 and learned standing counsel for the respondent Nos. 1 to 3.
(3.) It is not necessary to call for counter-affidavit from the respondents, in view of the order proposed to be passed by this Court today in the present writ petition.;