JUDGEMENT
M.Katju, J. -
(1.) Heard Shri R.P. Tripathi learned counsel for the petitioner and Shri Bijendra Singh learned Additional Chief Standing Counsel for the respondents.
(2.) Since there is no factual controversy in this case, we are disposing off this case without calling for any counter affidavit.
(3.) The petitioner is the Committee of Management, Jagat Taran Girls Degree College, Allahabad, which is a reputed Institution in Allahabad, imparting education to the girls in Allahabad.;
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