PRADEEP KANT, K.S.RAKHRA, J. - (1.) Counter-affidavit filed today be placed on record.
(2.) Heard Sri Sanjay Kumar, learned counsel for the petitioner and Sri S. C. Yadav, learned counsel for the State.
(3.) Learned counsel for the petitioner says that in view of the averments made in the counter-affidavit, he does not intend to file any rejoinder-affidavit. We have, therefore, proceeded to decide the matter on merit.;