JUDGEMENT
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(1.) Petition in hand has been filed impugning the order dated 3rd of December 1992 passed by the Asstt. Registrar, Firms, Societies and Chits, Allahabad directing renewal of the registration certificate of the society known as Acharya Kripa Shanker Ramanugreh Tripathi Sansthan, village Ibrahimpur, post Lalgopal Ganj, Allahabad on an application dated 22-6-1992 moved by respondent Sri Harihar Prasad Tripathi.
(2.) Facts giving rise to the present petition lie in a narrow compass and they are encapsulated as below : Acharya Kripa Shanker Ramanugreh Tripathi Sansthan situate at village Ibrahimpur, post Lalgopalganj, district Allahabad (hereinafter referred to as the 'society') was registered under the provisions of The Societies Registration Act, 1860 (in short the 'Act') originally on 5-12-1981. The following were the office-bearers of the Society at the time of its registration on 5-12-1981:
(i) Harihar Prasad Tripathi,. Advocate, Adhyaksh
(ii) Maya Shanker Tripathi, Prabandh Sanchalak
(iii) Dwarika Naresh Shukla, Upadhyaksh (iv) Shiv Ram Shukla, Upadhyaksh (v) Lal Pandey, Upadhyaksh
(vi) Shambhu Kumar Tripathi, Maha-mantri
(vii) Madhav Raj Pandey, Advocate Sanyukta Mantri
(viii) Uma Shanker Pandey, Sanyukta Mantri
(ix) Mata Prasad Misra, Sanyukta Mantri
(x) K. D. Singh, Shastri, Koshadhyaksh
(xi) Girija Shanker Misra, Sah Koshadhyaksh.
(3.) Renewal of the certificate of registration was last done on the application dated 19-4-1988. At that time, Sri Girija Shanker Tripathi and Sri Mata Prasad Misra had ceased to be on the list of office bearers of the society and accordingly, their names did not figure in the list of the office bearers submitted along with the renewal application dated 19-4-1988. However, counter-singatures of these two members were also obtained on the list of the members of the society submitted along with application for renewal dated 19-4-1988. The application for renewal being well in order, the registration of the society was renewed for a period of five years with effect from 10-10-1985.;
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