KISAN CO-OPERATIVE SUGAR FACTORY LTD Vs. RAJENDRA PAPER MILLS
LAWS(ALL)-1983-10-5
HIGH COURT OF ALLAHABAD
Decided on October 05,1983

KISAN CO-OPERATIVE SUGAR FACTORY LTD. Appellant
VERSUS
RAJENDRA PAPER MILLS Respondents

JUDGEMENT

N.N. Sharma, J. - (1.) This is plaintiffs revision against the order dated 16-12-1980 re-corded by Shri P. C. Joshi, Civil Judge, Pilibhit, in Original Suit No. 10 of 1974, Application for amendment paper No. 43-kha was rejected by the impugned order.
(2.) It appears that original Suit No. 16 of 1974 was filed by revisionist on 15-2-74 against the respondents for recovery of Rs. 33,500/- along with costs and interest pendente lite and future at the rate of Rs. 6% per annum.
(3.) Respondent 1 is M/s. Rajendra Paper Mills, Faridabad, Gurgaon, Har-yana.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.