SETH DEVI CHAND Vs. L. HAR KISHAN DAS
LAWS(ALL)-1953-7-42
HIGH COURT OF ALLAHABAD
Decided on
July 24,1953
Seth Devi Chand
Appellant
VERSUS
L. Har Kishan Das
Respondents
JUDGEMENT
-
(1.) APPEAL and cross objection dismissed. (S.S.S.);
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