SMT. KALLI & OTHERS Vs. STATE OF U.P. & ANOTHER
LAWS(ALL)-2013-1-341
HIGH COURT OF ALLAHABAD
Decided on January 11,2013

Smt. Kalli And Others Appellant
VERSUS
State of U.P. and another Respondents

JUDGEMENT

Ashok Srivastava, J. - (1.) ON the request of learned counsel for the revisionists the case is passed over for the day. Put up on 16.1.2013 as unlisted.;


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