JUDGEMENT
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(1.) Civil Misc. (Delay Condonation) Application No. 173349 of 2013.
The aforementioned Delay Condonation Application has been filed on behalf of the respondent no.2-applicant, inter-alia, praying for condoning the delay in filing Civil Misc. Review Application No. 173350 of 2013.
(2.) Issue notice on the aforementioned Delay Condonation Application.
(3.) Shri Vinay Khare, learned counsel for the petitioner (Ramesh Chandra) has accepted notice on behalf of the petitioner.;
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