DHANI RAM Vs. CHIEF ENGINEER
LAWS(ALL)-2013-5-47
HIGH COURT OF ALLAHABAD
Decided on May 22,2013

DHANI RAM Appellant
VERSUS
CHIEF ENGINEER Respondents

JUDGEMENT

- (1.) Heard Sri Bhupendra Nath Singh, learned Advocate in support of this appeal and Sri Subodh Kumar, learned Advocate who appeared for respondents.
(2.) This special appeal is directed against the judgment of the learned Single Judge dated 16.03.2012 passed in Civil Misc. Writ Petition No. 28744 of 2000.
(3.) To appreciate the issue some basic facts will be necessary.;


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