FAIZ-E-AAM MODERN DEGREE COLLEGE AND ANR Vs. STATE OF U P AND 2 ORS
LAWS(ALL)-2013-9-309
HIGH COURT OF ALLAHABAD
Decided on September 10,2013

Faiz-E-Aam Modern Degree College And Anr Appellant
VERSUS
State Of U P And 2 Ors Respondents

JUDGEMENT

- (1.) The Committee of Management of Faiz-E-Aam Modern Degree College, Mathura and its Secretary have filed this petition for a direction upon the District Social Welfare Officer, Mathura to release the admission fees of 132 students who were admitted under the Schedule Castes/Scheduled Tribes category in the petitioner Institution in the Academic Session 2010-11.
(2.) It transpires from the records of the writ petition that for this relief, the petitioner Institution has sent the representations followed by reminder dated 26th June, 2013 but it is stated that till date neither the fees has been reimbursed and nor any decision has been taken.
(3.) Learned Standing Counsel appears for respondent nos.1 and 2, while Sri Sanjay Kumar Singh appears for respondent no.3.;


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