AWADH NARESH PANDEY & 4 OTHERS Vs. STATE OF U P & ANOTHER
LAWS(ALL)-2013-11-231
HIGH COURT OF ALLAHABAD
Decided on November 19,2013

Awadh Naresh Pandey And 4 Others Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

- (1.) Case called out in the revised list.
(2.) Heard learned counsel for the revisionist and learned A.G.A.
(3.) The present criminal revision has been filed against the rejection of the discharge application by the learned trial court.;


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