Rajes Kumar, J. - (1.) Counter affidavit filed today, the same may be placed on record.
(2.) Heard Sri K.K. Arora, learned counsel for the petitioner and Sri Anoop Trivedi, learned counsel appearing on behalf of the respondents.
(3.) This is the petition by the tenant of the shop in dispute, challenging the order dated 1.7.2013 passed by the Additional District Judge, Meerut in S.C.C. Suit N0. 8 of 2002.;