JUDGEMENT
-
(1.) Learned Standing counsel has accepted notice on behalf of respondent nos. 1 and 2. Sri Shivam Yadav, Advocate has accepted notice on behalf of respondent nos. 3 and 4.
(2.) Each one of the respondents is accorded four weeks time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
(3.) List thereafter.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.