RAM BADAN ALIAS BADAN Vs. STATE OF U P AND OTHERS
LAWS(ALL)-2013-7-357
HIGH COURT OF ALLAHABAD
Decided on
July 05,2013
Ram Badan Alias Badan
Appellant
VERSUS
State Of U P And Others
Respondents
JUDGEMENT
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(1.) List revised.
(2.) Heard.
(3.) The present writ petition has been preferred against the impugned order dated 29.7.1999 and 23.7.1998 passed by respondent no. 2 and 3 respectively.;
(2.) Heard.
(3.) The present writ petition has been preferred against the impugned order dated 29.7.1999 and 23.7.1998 passed by respondent no. 2 and 3 respectively.;
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