- (1.) Affidavit of service filed today in Court is taken on record.
(2.) Mr. R.C. Pathak, Advocate has put in appearance on behalf of opposite party nos. 3 & 4 and files vakalatnama, the same is also taken on record.
(3.) Since common question of facts and law are involved in both the writ petitions as such, with the consent of parties' counsel, they have been heard together finally and are being disposed of by a common order.;