KAPOOR CHAND Vs. RAM KRIT
LAWS(ALL)-2013-1-17
HIGH COURT OF ALLAHABAD
Decided on January 08,2013

KAPOOR CHAND Appellant
VERSUS
Ram Krit Respondents

JUDGEMENT

- (1.) List revised.
(2.) No one appears for the respondents.
(3.) Heard learned counsel for the petitioner.;


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