- (1.) Heard Sri Ashok Bhatnagar, learned counsel for the petitioners, Sri Rajiv Sharma, learned counsel appearing for respondent nos. 1 & 3 and Sri Nripendra. Mishra, learned counsel appearing for respondent no. 2.
(2.) With the consent of learned counsel for the parties, the writ petition is being heard finally.
(3.) On the perusal of the pleadings as exchanged between the parties and the contentions as made at the bar, the facts of the case can be crystallized for the sake of brevity as herein below.;