M/S. TOWERS & TRANSFORMERS PVT. LTD. Vs. STATE OF U.P.
LAWS(ALL)-2013-10-108
HIGH COURT OF ALLAHABAD
Decided on
October 21,2013
M/S. Towers And Transformers Pvt. Ltd.
Appellant
VERSUS
STATE OF U.P.
Respondents
JUDGEMENT
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(1.) Heard Sri Y.K.Sinha, the learned counsel for the petitioner.
(2.) List has been revised. No one appears for the respondent-workman.
(3.) The present writ petition is against the award of the Labour Court directing reinstatement with continuity of service and with back wages.;
(2.) List has been revised. No one appears for the respondent-workman.
(3.) The present writ petition is against the award of the Labour Court directing reinstatement with continuity of service and with back wages.;
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