- (1.) Rejoinder affidavit, filed today, is taken on record.
(2.) Heard Sri Uma Nath Pandey, learned counsel for the petitioner and learned Standing Counsel on behalf of State.
(3.) A short question for decision of this Court is whether an employee of Chandra Shekhar Azad Agriculture & Technical University, Kanpur (In short University) can be transferred at the instance of U.P. Scheduled Caste and Scheduled Tribes Commission/ respondent no. 6. (in short 'the Commission').;