JUDGEMENT
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(1.) In both the appeals the judgment and order dated 28.11.1981, passed by the XI Additional Sessions Judge, Kanpur, passed in Sessions Trial No.135 of 1981, State of U.P. vs. Badloo and others, under Sections 399 / 402 IPC is under challenge, as such both the appeals are being decided together.
(2.) Appeal No.2997 of 1981 was filed by Gopi Krishna s/o Nanhu and Ram Dayal s/o Parmu Lal. Appellant Gopi Krishna was reported to have died and accordingly vide order of this court dated 1.5.2007, the appeal in so far as appellant Gopi Krishna is concerned, stood abated and as such it survived only on behalf of appellant Ram Dayal.
(3.) Appeal No. 2944 of 1981 was filed by Zamil Ahmad s/o Smail Khan.;
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