RAKESH SHUKLA AND (4) ORS. Vs. STATE OF U.P. AND (2) ORS.
LAWS(ALL)-2013-1-377
HIGH COURT OF ALLAHABAD
Decided on January 18,2013

Rakesh Shukla And (4) Ors. Appellant
VERSUS
State Of U.P. And (2) Ors. Respondents

JUDGEMENT

Rajesh Dayal Khare, J. - (1.) PASSED over on the illness slip of Sri Arshad Ahsan Siddiqui, learned counsel for private opposite party. List in the next cause list.;


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