- (1.) Heard Sri S.N. Mishra, Advocate, for petitioner and Sri Akhilesh Kumar Mishra, learned counsel for respondents.
(2.) Writ petition is directed against the selection and appointment of respondent no. 4, Santosh Kumar, son of Raghunath Prasad, on the post of "Tailor" made by Chief Medical Superintendent, Moti Lal Nehru District Hospital, Allahabad on the ground that despite the fact that respondent no. 4 did not possess requisite prescribed essential qualification, yet he was appointed on the aforesaid post.
(3.) The facts in brief are as under.;