JUDGEMENT
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(1.) The petitioners preferred this writ petition for a direction upon the respondents to pay the salary of the petitioners as Teacher in Lecturer Grade and to accord approval for regular promotion of the petitioners.
(2.) Brief reference to the factual aspects would suffice.
(3.) Rana Sangram Singh Inter College, Bishara, district Ghaziabad is a recognised institution, wherein education is imparted upto the level of Intermediate. It receives aid out of State Fund. the provisions of the U.P. Intermediate Education Act, 1921, the Regulations framed thereunder, the Uttar Pradesh Secondary Education (Services Selection Board) Act, 1982 (U.P.Act No. 5 of 1982), and the U.P.High Schools and Intermediate Colleges (Payment of Salaries of Teachers and other Employees) Act, 1971 are applicable to the institution. The institution is administered by the respondent no.2, i.e. Committee of Management.;
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