JUDGEMENT
.C. Agarwal, J. -
(1.) LIST on 21.1.2013 so as to enable the learned AGA to file copies of the injury reports of Chavi Lal and Rajendra. Both of these witnesses were referred to medical college, Jhansi on 11.11.2008. If injury reports were not prepared then their admission papers and copies of bed tickets be filed. Copy of this order be given to learned AGA by tomorrow, i.e., 3.1.2013.;
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