STATE OF U P & OTHERS Vs. SHARDA MAHESHWARI
LAWS(ALL)-2013-8-236
HIGH COURT OF ALLAHABAD
Decided on August 12,2013

State Of U P And Others Appellant
VERSUS
Sharda Maheshwari Respondents

JUDGEMENT

- (1.) Heard Sri K.N. Tripathi, learned senior counsel assisted by Sri Manish Goyal, learned counsel for the applicant in the review petition and Sri P.P. Chaudhary, learned counsel for the State/opposite parties in the review petition.
(2.) Through this review petition review of my judgment dated 29.1.2013, through which I allowed the Second Appeal of State of U.P. through Collector, Allahabad and others has been sought.
(3.) Detailed facts, points and the decision thereupon have been given in the judgment dated 29.1.2013.;


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