- (1.) Heard Sri Asthana, learned counsel for the petitioner and learned Standing Counsel for respondents.
(2.) They agree for disposal of the writ petition finally on the basis of the pleadings on record.
(3.) The orders impugned order are dated 3.8.1998 passed by the Additional Collector (Finance and Revenue) and dated 23.5.2011 passed by the Commissioner in revision thereto.;