JUDGEMENT
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(1.) List revised.
(2.) Heard.
(3.) The present writ petition has been preferred for quashing the impugned order dated 19.12.2003 passed by the Additional District Judge, Court No. 13, Moradabad, passed in Civil Revision No. 197 of 2003 Ratan Pal V. Kunwarpal and others (annexure 4 to the writ petition). Further to issue a writ of mandamus staying the effect and operation of the impugned order dated 19.12.2003.;
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