JUDGEMENT
Satya Poot Mehrotra, Het Singh Yadav, J. -
(1.) Civil Misc. Delay Condonation Application No. 29581 of 2013
(2.) THE aforementioned Application has been filed alongwith Civil Misc. Review Application No. 29582 of 2013, inter alia, praying for condoning the delay in filing the Review Application. An Affidavit, sworn by Ramu Bajpai (petitioner), has been filed in support of the aforementioned Delay Condonation Application. Issue notice on the aforementioned Delay Condonation Application. Notice on behalf of the respondent Nos. 1 to 4 has been received by Shri Prakash Padia, learned Counsel for the said respondents.
(3.) THEREFORE , no notice need be sent to the respondents.;
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