SANJAY MISRA,J. - (1.) Heard Sri B.P. Singh, learned Senior Counsel assisted by Sri Vivek Kumar Singh, learned counsel for the petitioner, learned Standing Counsel for the Respondents No.4 to 7 and Sri B.N. Singh for the Respondent No.9.
(2.) Notice need not be issued to the other respondents.
(3.) This writ petition is directed against the orders dated 14.05.2013 passed by the Civil Judge (Sr. Division) Mirzapur in Suit No.793 of 2001 whereby the application made by the petitioner being paper no.213-Ga has been rejected.;