SONU AND ORS Vs. STATE OF U P AND ORS
LAWS(ALL)-2013-9-283
HIGH COURT OF ALLAHABAD
Decided on September 03,2013

Sonu And Ors Appellant
VERSUS
State Of U P And Ors Respondents

JUDGEMENT

- (1.) These two bail applications have been moved on behalf of applicants Sonu and Hariraj Singh @ Guddu involved in case Crime no. 604 of 2012, under Sections 302, 120B IPC, P.S. Civil Lines, District- Budaun.
(2.) Since these two bail applications arise out of the same crime number, as such they are disposed of by a common order.
(3.) Heard Sri V.P. Srivastava, Senior Advocate, assisted by Sri Lav Srivastava, learned counsel for the applicant- Sonu, Sri Kaushalesh Tripathi, learned counsel for the applicant- Hariraj Singh @ Guddu, learned AGA for the State as well as Sri Siddharth Saran, learned counsel for the complainant and perused the records.;


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