R P ASPAL Vs. NATIONAL TEXTILE CORPORATION (UP) LTD AND OTHERS
LAWS(ALL)-2013-8-264
HIGH COURT OF ALLAHABAD
Decided on August 26,2013

R P Aspal Appellant
VERSUS
National Textile Corporation (Up) Ltd And Others Respondents

JUDGEMENT

- (1.) Review Application No. 63528 of 2013
(2.) This is review petition filed by the petitioner seeking review of the judgment and order dated 6.2.2013 passed by this Court.
(3.) Heard learned counsel for the parties and perused the record.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.