JUDGEMENT
Sudhir Kumar Saxena, J. -
(1.) ISSUE notice to opposite party no. 2, who may file counter affidavit within six weeks. List after six weeks.
(2.) TILL the next date of listing, the further proceedings of Complaint Case No. 891 of 2007, under Sections 147/148/452/323/504/506/427 IPC, P.S. Amethi, District -Sultanpur, pending in the court of Judicial Magistrate, Court no. 23, Sultanpur, shall remain stayed.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.