- (1.) Supplementary affidavit and rejoinder affidavit filed today on behalf of the appellant are admitted on record.
(2.) With the consent of learned Counsel for the parties, we proceeded to hear the instant appeal finally at the admission stage itself.
(3.) Heard Sri Manish Kumar, learned Counsel for the appellant and Sri Prashant Chandra, Senior Advocate, assisted by Sri Amol Kumar, appearing on behalf of the respondent.;