MAHAVIR Vs. PHOOLWATI DEVI
LAWS(ALL)-2013-10-165
HIGH COURT OF ALLAHABAD
Decided on October 29,2013

MAHAVIR Appellant
VERSUS
PHOOLWATI DEVI Respondents

JUDGEMENT

- (1.) Ref: C. M. Review Application No.162555 of 2012.
(2.) Heard Sri Ravi Prakash Srivastava, learned counsel for the applicants-appellants.
(3.) By this application, the applicants, who are appellants in the appeal, have sought for review of the judgment and order dated 7th May, 2012, by which Second Appeal No.539 of 1995 was dismissed.;


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