JUDGEMENT
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(1.) This writ petition is directed against the order dated 25.4.2012 (Annexure 11 to writ petition) passed by Additional Director of Education (Secondary-3) U.P. at Allahabad, respondent no. 2 (hereinafter referred to as "ADE"), whereby Smt Nandini Tiwari, respondent no. 6, working as Principal, Sri Radha Raman Mahila Inter College, Naini, Allahabad has been transferred, in the same capacity, in Jagat Taran Girls Intermediate College, Allahabad.
(2.) Heard Sri Shailendra, Advocate, for petitioner; and learned Standing Counsel, and, Sri Amit Shukla and Sri Nisheeth Yadav, Advocates, for respondents.
(3.) Facts, in brief, giving rise to the present dispute are as under.;
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