VIRENDRA PRATAP SINGH AND ANOTHER Vs. CIVIL JUDGE, MALIHABAD (S.D.) LUCKNOW AND OTHERS
LAWS(ALL)-2013-4-293
HIGH COURT OF ALLAHABAD
Decided on
April 02,2013
Virendra Pratap Singh And Another
Appellant
VERSUS
Civil Judge, Malihabad (S.D.) Lucknow And Others
Respondents
JUDGEMENT
Ritu Raj Awasthi, J. -
(1.) -Affidavit of service filed today is taken on record.
(2.) No one has put in appearance for opposite party nos. 2 to 10.
(3.) Heard Mr. Rama Shankar Singh, learned counsel for the petitioners as well as Mr. Gufran Hussain, learned counsel holding brief of Mr. Manish Kumar, learned counsel for opposite party no.1.;
(2.) No one has put in appearance for opposite party nos. 2 to 10.
(3.) Heard Mr. Rama Shankar Singh, learned counsel for the petitioners as well as Mr. Gufran Hussain, learned counsel holding brief of Mr. Manish Kumar, learned counsel for opposite party no.1.;
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